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| Sections | Particulars |
|---|---|
| Chapter X | Maintenance Of Public Order And Tranquillity |
| 135 | Person to whom order is addressed to obey or show cause |
| Description | The person against whom such order is made shall- perform, within the time and in the manner specified in the order, the act directed thereby; or appear in accordance with such order and show cause against the same. |
86540
103860
630
114
59824